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Union of India - Section

Section 8 in The Dock Workers (Regulation Of Employment) (Inapplicability To Major Ports) Act, 1997

8.

/450[18th August, 1997]Received the assent of the President on 18.8.1997, published in the Gazette of India, Extraordinary, Part II, Section 1, dated 19.8.1997.An Act to provide for inapplicability of the Dock Workers (Regulation of Employment) Act, 1948 to dock workers of major port trusts and for matters connected therewith or incidental thereto.Be it enacted by Parliament in the Forty-eighth Year of the Republic of India as follows:-
Brought into force on 5.1.1998 vide S.O. 22(E), dated 5.1.1998.