Bombay High Court
Kotak Mahindra Bank Ltd vs Mr. Abdul Altaf Mohd. Abdiullah ... on 5 December, 2019
Author: G.S.Kulkarni
Bench: G. S. Kulkarni
CRP 1 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 805 OF 2013
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Christopher Anslem Fernandes ... Respondent
AND
EXECUTION APPLICATION NO. 806 OF 2013
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Kunal N. Sengupta ... Respondent
AND
EXECUTION APPLICATION NO. 807 OF 2013
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Arvind Pannalal Pal ... Respondent
AND
EXECUTION APPLICATION NO. 808 OF 2013
Phoenix Arc Pvt. Ltd. ... Applicant/Claimant
V/s.
Hemant Kangutkar ... Respondent
AND
EXECUTION APPLICATION NO. 810 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Bhoite Brothers & Ors. ... Respondents
1/27
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CRP 2 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 812 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Hrushikesh Amulya Dalai & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 813 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Dattatray Vishnu Kopkar ... Respondent
AND
EXECUTION APPLICATION NO. 814 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Oneil Nelson Noah ... Respondent
AND
EXECUTION APPLICATION NO. 815 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Aziz Ahmad Khan ... Respondent
AND
EXECUTION APPLICATION NO. 816 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Sanjay Namdev Sonajkar ... Respondent
AND
EXECUTION APPLICATION NO. 823 OF 2013
The Punjab & Maharashtra Co-operative Bank Ltd.... Applicant/Claimant
V/s.
Mr. Harshwardhan Shankar Mahadik ... Respondents
2/27
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CRP 3 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 824 OF 2013
The Punjab & Maharashtra Co-operative Bank Ltd.... Applicant/Claimant
V/s.
Mr. Sunil Shobhashankar Mishra & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 826 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Ravindranath Triloknath Sharma & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 827 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Kishore Krishnan Thevar & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 828 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Suresh Shamrao Vaskar ... Respondents
AND
EXECUTION APPLICATION NO. 829 OF 2013
Naresh Keshrimal Mehta ... Applicant/Claimant
V/s.
Mukti Films & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 830 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Yogi Constructions ... Respondents
3/27
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CRP 4 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 831 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Harshwardhan Shankar Mahadik & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 833 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Denim Boutique & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 834 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Gulmohamed Dilmohamed Malik & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 835 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Ajay Satya Mathur ... Respondent
AND
EXECUTION APPLICATION NO. 842 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Mohd. Ali Khan & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 843 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Vishwamitra Kundanlal Vasan & Anr. ... Respondents
4/27
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CRP 5 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 844 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Rahul Nanji Solanki & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 845 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Jamal Usman Shaikh ... Respondent
AND
EXECUTION APPLICATION NO. 846 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Hilda Enterprises & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 847 OF 2013
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Prakash Krishnarao Sulakhe & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 857 OF 2013
Mr. Mithraraj R. ... Applicant/Claimant
V/s.
Mr. Rajesh Uchil & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 858 OF 2013
M/s. Gati Ltd. ... Applicant/Claimant
V/s.
M/s. Plane Design India Pvt. Ltd. ... Respondent
5/27
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CRP 6 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 859 OF 2013
M/s. Gati Ltd. ... Applicant/Claimant
V/s.
M/s. Accura Infotech Pvt. Ltd. ... Respondent
AND
EXECUTION APPLICATION NO. 861 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Peter Francis Buthello & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 862 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Vivek Gajanan Sawant ... Respondent
AND
EXECUTION APPLICATION NO. 863 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Suryanarayan Radhagovind Tiwari ... Respondent
AND
EXECUTION APPLICATION NO. 865 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Kanneth J Remedias & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 866 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Rajesh S. Singh & Anr. ... Respondents
6/27
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CRP 7 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 867 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Saraswati Mohan Shetty & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 868 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Paramjit Suri & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 869 OF 2013
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Nagnath Ram Pawar & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 870 OF 2013
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Ramdas Dhondibhau Daundker & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 871 OF 2013
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Hemant Arun Pure (Borrower) & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 872 OF 2013
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Imran Badar Sheikh & Anr. ... Respondents
7/27
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CRP 8 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 873 OF 2013
Shree Gokulam Chit & Finance Co. Pvt Ltd. ... Applicant/Claimant
V/s.
Wasim Alamgeer Khan & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 874 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Jagdish Ramchandra Ajgaonkar & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 878 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Tarun Harish Thakkar ... Respondent
AND
EXECUTION APPLICATION NO. 879 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Rajiv Narendra Sheth ... Respondent
AND
EXECUTION APPLICATION NO. 881 OF 2013
The Palm Acres CHS Ltd. ... Applicant/Claimant
V/s.
Shree Mulund Construction Co & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 882 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Raj Shambhu Bhatt & Anr. ... Respondents
8/27
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CRP 9 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 883 OF 2013
M/s. Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Preeti Jitendra Ashar & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 884 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Santosh Vasant Poojary & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 885 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Harish Khushalchand Chandak & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 887 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Prafull Kumar Bharat Singh ... Respondents
AND
EXECUTION APPLICATION NO. 888 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Manohar Tulsiram Jagtap & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 889 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Pratap Ambalal Bhama ... Respondents
9/27
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CRP 10 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 890 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Ashok Makanji Patel & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 891 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Neeraj Sharma ... Respondent
AND
EXECUTION APPLICATION NO. 892 OF 2013
New India Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Mahesh B. Pawar & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 893 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Sushil Rajendra Rai ... Respondent
AND
EXECUTION APPLICATION NO. 894 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Ankit Dinesh Joshi ... Respondent
AND
EXECUTION APPLICATION NO. 895 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mahesh Kumar K. ... Respondent
10/27
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CRP 11 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 897 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Dharmesh Ramesh Shah ... Respondent
AND
EXECUTION APPLICATION NO. 898 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Abhoy Manshukhlal Mehta ... Respondent
AND
EXECUTION APPLICATION NO. 901 OF 2013
Mr. Jayantilal Pukhraj Bokadia ... Applicant/Claimant
V/s.
Mrs. Manjulaben S. Sanghvi (Kataria) ... Respondent
AND
EXECUTION APPLICATION NO. 903 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Jinesh Arunbhai Shah ... Respondent
AND
EXECUTION APPLICATION NO. 905 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Manoj Harilal Morkar ... Respondent
AND
EXECUTION APPLICATION NO. 906 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Sharad Baburao Patil ... Respondent
11/27
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CRP 12 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 908 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Manish S Devadiga & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 909 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Pankaj L. Jobanputra ... Respondent
AND
EXECUTION APPLICATION NO. 910 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Heena Exim Pvt. Ltd. & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 911 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Rajesh Dinanath Deorukhkar ... Respondent
AND
EXECUTION APPLICATION NO. 912 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Nikhil Tex & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 913 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Lalti Shantilal Khandhar ... Respondent
12/27
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CRP 13 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 914 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Hemang Amrathlal Savla ... Respondent
AND
EXECUTION APPLICATION NO. 915 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Nita Tarak Mehta & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 916 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Jayantilal Somchand Shah & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 917 OF 2013
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Ganpat Sitaram Mulik ... Respondent
AND
EXECUTION APPLICATION NO. 918 OF 2013
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
1(A) Jayesh Dhirubahi Shah ... Respondent
AND
EXECUTION APPLICATION NO. 919 OF 2013
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Jagdish Khokhar & Anr. ... Respondents
13/27
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CRP 14 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 920 OF 2013
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Jaydeb Birendra Mandal ... Respondent
AND
EXECUTION APPLICATION NO. 922 OF 2013
Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Shaukat Ali Jalii Khan (Burrower) & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 923 OF 2013
Kokan Mercantile Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Yahiya Saud Bhabe (Burrower) & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 924 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Shivaji Tukaram Kurkute & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 925 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Vijay Janardan Goriwala & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 926 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Jagjit Singh Bajwa & Ors. ... Respondents
14/27
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CRP 15 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 927 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mrs. Urwinder Kaur Darshanbir Singh
Kochhar & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 928 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Sanjay Krishna Lall & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 929 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Sweeny Motors & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 930 OF 2013
The Punjab & Maharashtra Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Scion Testing Machine
Prop. Mr. Harbhajan Singh Panesar & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 931 OF 2013
The Cosmos Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Shri. Ramanuj Vanijya & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 933 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Mahammed Zakir Badgujar ... Respondent
15/27
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CRP 16 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 934 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Ms. Jyoti Kothari & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 935 OF 2013
Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Sealand Container Lines (India)
Pvt. Ltd. & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 936 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Ms. Rama Vijay Gupta & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 937 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Lubna Aabid Khan & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 938 OF 2013
Kotak Mahindra Prime Ltd. ... Applicant/Claimant
V/s.
Mr. Anil Gajanad Gupta ... Respondent
AND
EXECUTION APPLICATION NO. 940 OF 2013
Indiabulls Financial Services Ltd. ... Applicant/Claimant
V/s.
Premchand Munshi Mota ... Respondent
16/27
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CRP 17 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 941 OF 2013
Indiabulls Financial Services Ltd. ... Applicant/Claimant
V/s.
Bajirao Yashwant Pawar ... Respondent
AND
EXECUTION APPLICATION NO. 944 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Samsher Ali Matin Bismillah Shaikh & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 945 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Abdul Hamid Khan & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 946 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Shankarsingh Bhimsingh Chouhan & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 948 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Vivek Gaurishankar Bachan ... Respondents
AND
EXECUTION APPLICATION NO. 950 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Zaheed Ali M. Bhodlaji ... Respondents
17/27
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CRP 18 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 951 OF 2013
Angel Broking Ltd (Presently known as
Angel Broking Pvt. Ltd.) ... Applicant/Claimant
V/s.
Mr. Rajesh Kumar Agarwal ... Respondents
AND
EXECUTION APPLICATION NO. 952 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Mehboob Yusuf Varaiya & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 953 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Abdul Altaf Mohd. Abdiullah Chaudhary
and Others ... Respondents
AND
EXECUTION APPLICATION NO. 954 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Khandoba Transport, & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 955 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Parvez Abdul Hai Khan & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 956 OF 2013
M/s. Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Rakesh Ramnath Prasad & 3 Ors. ... Respondents
18/27
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CRP 19 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 957 OF 2013
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
M/s. Ravi Raj Engineering Construction
& Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 959 OF 2013
The Punjab and Maharashtra Co-operative
Bank Ltd. ... Applicant/Claimant
V/s.
M/s Parmar Oil Traders & 2 Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 1 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Mohan S Kasurde ... Respondent
AND
EXECUTION APPLICATION NO. 2 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Jay Roopchand Rathod ... Respondent
AND
EXECUTION APPLICATION NO. 3 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Samira Amir Virani ... Respondent
AND
EXECUTION APPLICATION NO. 4 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Arun Chalke ... Respondent
19/27
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CRP 20 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 5 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Iqbal Dawood Sirguroh ... Respondent
AND
EXECUTION APPLICATION NO. 6 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Jaimanav Ramlakhan Singh ... Respondent
AND
EXECUTION APPLICATION NO. 8 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Nasir Mohd Sawm Ansari ... Respondent
AND
EXECUTION APPLICATION NO. 9 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Ravindra Dhanaji Dandkar ... Respondent
AND
EXECUTION APPLICATION NO. 10 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Mukaram Abdul Ghani Munsh ... Respondent
AND
EXECUTION APPLICATION NO. 11 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Farida Yusug Ghadially ... Respondent
20/27
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CRP 21 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 12 OF 2014
Phoenix ARC Pvt. Ltd. ... Applicant/Claimant
V/s.
Sanjay Narayan Doke ... Respondent
AND
EXECUTION APPLICATION NO. 13 OF 2014
Kotak Mahindra Bank Limited
Through Sanjay D Gurav ... Applicant/Claimant
V/s.
Rajendraprasad Mishra ... Respondent
AND
EXECUTION APPLICATION NO. 14 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Rajnikant Mansukh Jethva ... Respondent
AND
EXECUTION APPLICATION NO. 15 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Vijay Hansaraj Merchant ... Respondent
AND
EXECUTION APPLICATION NO. 16 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Sima Ramanna Acharya ... Respondent
AND
EXECUTION APPLICATION NO. 17 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Mahendra Madanlal Khanna ... Respondent
21/27
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CRP 22 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 18 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Muthuvel Arjunun Wadar ... Respondent
AND
EXECUTION APPLICATION NO. 19 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Yunus Latif Patel ... Respondent
AND
EXECUTION APPLICATION NO. 20 OF 2014
Kotak Mahindra Bank Limited ... Applicant/Claimant
V/s.
Dharmesh Shantilal Soni ... Respondent
AND
EXECUTION APPLICATION NO. 21 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Uday Champaklal Adodra ... Respondent
AND
EXECUTION APPLICATION NO. 22 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Abdul Sattar Abdul Karim Lakhani ... Respondent
AND
EXECUTION APPLICATION NO. 23 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
D. M. Patne ... Respondent
22/27
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CRP 23 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 24 OF 2014
Kotak Mahindra Bank Limited ... Applicant/Claimant
V/s.
Amit Vireshwar Mahare ... Respondent
AND
EXECUTION APPLICATION NO. 25 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Ashok R. Gupta ... Respondent
AND
EXECUTION APPLICATION NO. 26 OF 2014
Kotak Mahindra Bank Limited
Through Sanjay D. Gurav ... Applicant/Claimant
V/s.
Santosh Kumar J. Sharma ... Respondent
AND
EXECUTION APPLICATION NO. 27 OF 2014
Kotak Mahindra Prime Limited ... Applicant/Claimant
V/s.
Vijay Jamanadas Jatakia ... Respondent
AND
EXECUTION APPLICATION NO. 28 OF 2014
Kotak Mahindra Bank Limited ... Applicant/Claimant
V/s.
Suhas Dattatraya Barve ... Respondent
AND
EXECUTION APPLICATION NO. 29 OF 2014
Kotak Mahindra Bank Limited ... Applicant/Claimant
V/s.
Rameshchandra R. Sanghoi ... Respondent
23/27
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CRP 24 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 32 OF 2014
The Punjab & Maharashtra Co-operative Bank ltd.... Applicant/Claimant
V/s.
Mr. Goldie Sud. Proprietor of
M/s. A. J. International & Ors. ... Respondents
AND
EXECUTION APPLICATION NO. 33 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Santosh Vinodkumar Kamte ... Respondent
AND
EXECUTION APPLICATION NO. 34 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Padmabhushan Tarkeshwar Tiwari ... Respondent
AND
EXECUTION APPLICATION NO. 35 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Uday Manjunath Chandan ... Respondent
AND
EXECUTION APPLICATION NO. 36 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Shyamkumar Ramautar Dubey ... Respondent
AND
EXECUTION APPLICATION NO. 37 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Vicky Manjit Sethi & Anr. ... Respondents
24/27
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CRP 25 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 38 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Pramjitsingh Inderpal Sehgal ... Respondent
AND
EXECUTION APPLICATION NO. 39 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Shivkumar R. Tripathi ... Respondent
AND
EXECUTION APPLICATION NO. 40 OF 2014
M/s. Reliance Capital Ltd. ... Applicant/Claimant
V/s.
Mr. Kunal Suresh Bhavsar ... Respondent
AND
EXECUTION APPLICATION NO. 41 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Deepak Purshottam Vanjader & Anr. ... Respondent
AND
EXECUTION APPLICATION NO. 42 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Mohammad Khaja Shaikh & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 43 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Jai Bhawani Travels & Anr. ... Respondents
25/27
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CRP 26 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 44 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Imrm H. Patel & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 45 OF 2014
Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Allauddin Lakhwa & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 55 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Tajuddin Bashir Shikh & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 56 OF 2014
M/s. Shriram Transport Finance Co. Ltd. ... Applicant/Claimant
V/s.
Mr. Omprakash J. Jaiswal & Anr. ... Respondents
AND
EXECUTION APPLICATION NO. 58 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Saleem Akbar Sayyed ... Respondent
AND
EXECUTION APPLICATION NO. 59 OF 2014
The Saraswat Co-op. Bank Ltd. ... Applicant/Claimant
V/s.
Mr. Paresh R. Juwatkar (deceased)
Through Its Legal Heir Smt. Priyanka Pare ... Respondents
26/27
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CRP 27 931-940, 943-953, 959-964, 974-989, 993-999, 1001-1058, 1060-1102, 1104-1109 .doc
AND
EXECUTION APPLICATION NO. 60 OF 2014
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Niwas Gajanan More ... Respondent
AND
EXECUTION APPLICATION NO. 61 OF 2014
Kotak Mahindra Bank Ltd. ... Applicant/Claimant
V/s.
Krishnakumar Radheshyam Batham ... Respondent
None for the Parties.
CORAM : G. S. KULKARNI, J.
DATE : 5th December, 2019. P.C.:-
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of the applications. Accordingly, these applications have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original Side Rules before the Court, for dismissal, for want of prosecution. As none appears for the Applicants, these Execution Applications are dismissed. No order as to costs.
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