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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(vii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(vii)Electric power - Normally an industry which can be operated with motive power up to 10 HP or less will be permitted in residential areas. Those industries which use higher power but do not cause any nuisance could also be permitted in residential areas.