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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(iv) in Tamil Nadu Elementary Education Act, 1920

(iv)Elementary School. - "elementary school" means a school or department of a school recognized as an elementary school by the Director of Public Instruction or by such authority as may be empowered by him in this behalf;