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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(11)(v) in Rules for the Administration of Justice and Police in Nagaland

(v)Issue should not be made by vendor on slips when the calendar year for which the slips are issued has expired or before the date entered on the slip.