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State of Madhya Pradesh - Section

Section 13 in The M.P. Factories Rules, 1962

13. [ Credit of fees. [Substituted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]

- All fees payable under these rules shall be credited into the Government treasury under the State head of the account "0230-Labour and Employment" (104) Fees realised under the Factories Act, 1948.]