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[Cites 0, Cited by 2] [Entire Act]

State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Agricultural University Act, 1963

18. Authorities of the University.

- The following shall be the Authorities of the University, namely:
(i)the Board o f Management ,
(ii)the Academic Council,
(iii)the Boards of Faculties, and
(iv)such other bodies as may be prescribed.