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Rajasthan High Court - Jaipur

Mukesh Son Of Shri Rajendra Singh vs United India Insurance Company Limited on 9 February, 2023

Author: Chandra Kumar Songara

Bench: Chandra Kumar Songara

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 348/2023

                                    Mukesh Son Of Shri Rajendra Singh & Ors.
                                                                                                       ----Appellants
                                                                        Versus
                                    United India Insurance Company Limited & Ors.
                                                                                                     ----Respondents

For Appellant(s) : Mr. Mohit Khandelwal, Advocate HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 09/02/2023 Let notice of appeal as well as application under Section 5 of the Limitation Act be issued to the respondent No.1-insurance company, on doing needful, returnable within four weeks.

As prayed by learned counsel for the appellants, the matter be listed before upcoming National Lok Adalat i.e. on 11.02.2023.

(CHANDRA KUMAR SONGARA),J Ashish Kumar /37 (Downloaded on 16/02/2023 at 12:29:56 AM) Powered by TCPDF (www.tcpdf.org)