Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B(4)] [Section 5B] [Entire Act] Bengal Presidency - Subsection Section 5B(4)(i) in Court of Wards Act, 1879 (i)under clause (g) in respect of any proprietor, except on an application made to the [State] Government by a relation of such proprietor;