Section 121(4) in Uttarakhand Panchayati Raj Act, 2016
(4)The Zila Panchayat shall, at the meeting referred to in sub-section (3) discuss and then by a special resolution-(a)pass the budget as a whole, or(b)pass the budget with any modifications, which it may deem fit, or(c)remit the budget to the planning and Development Committee for fresh preparation.
