Bombay High Court
Qbe Uk Ltd. (Formerly Known As Qbe ... vs Sale Proceeds Of Pfs Supplier And ... on 29 August, 2019
Before: Mahendra W. Chandwani
Prothonotary & Senior Master.
Date: 29th August, 2019.
CALLED OUT FOR REJECTION (ORIGINAL SIDE MATTERS) :
45. COMASL/39/2019 ) Yash Kataria I/b. Ganesh & Co., Advocate for Plaintiff.
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 26.09.2019,
) failing Suit to stand rejected under the provisions of
) O.S. Rule 986 for non-compliance of office objections.
)
46. COMASL/40/2019 ) Mr. Rajendra Shahasane I/b. Harsh G. Pratap, Advocate
) for Plaintiff.
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 26.09.2019,
) failing Suit to stand rejected under the provisions of
) O.S. Rule 986 for non-compliance of office objections.
)
47. COMASL/41/2019 ) Mr. Rajendra Shahasane I/b. Harsh G. Pratap, Advocate
) for Plaintiff.
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 26.09.2019,
) failing Suit to stand rejected under the provisions of
) O.S. Rule 986 for non-compliance of office objections.
48. COMASL/42/2019 ) Mr. Rajendra Shahasane I/b. Harsh G. Pratap, Advocate
) for Plaintiff.
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 26.09.2019,
) failing Suit to stand rejected under the provisions of
) O.S. Rule 986 for non-compliance of office objections.
)
29/08/2019Prothonotary and Senior Master ::: Uploaded on - 30/08/2019 ::: Downloaded on - 31/08/2019 00:49:59 :::