Section 123 in The High Court of Chhattisgarh Rules, 2007
123.
All Presentations shall be submitted, by a petition in the prescribed proforma wherever provided:-(1)written in English/Hindi;(2)nearly typed on thick green paper of foolscap size with a margin of two inches, only one side of the paper being used;(3)signed and dated by the petitioner or by his counsel, or if the petitioner is illiterate bearing the petitioner's thumb mark and attested by one literate person;(4)signed by the typist who shall state his capacity;(5)presented in the filing section by the petitioner or his recognized agent or his counsel.
