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[Cites 0, Cited by 0] [Section 27(5)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(5)(ii) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(ii)Advisor (Engineering) to the Ombudsman shall possess a graduate degree in Engineering or equivalent from a recognized University and shall have at least ten (10) years experience of working in Power Sector in the middle management level in a reputed organization.