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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(1) in The Kalyani University Act, 1981

(1)There shall be the following Faculty Councils for post-graduate studies :-
(a)the Faculty Council for Post-Graduate Studies in Arts and Commerce;
(b)the Faculty Council for Post-Graduate Studies in Science;
(c)the Faculty Council for Post-Graduate Studies in Education;
(d)the Faculty Council for Post-Graduate Studies in Engineering, Technology and Management;
(e)the Faculty Council for Post-Graduate Studies in Law; and
(f)the Faculty Council for Post-Graduate Studies in Music and Fine Arts.