Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Himachal Pradesh - Subsection Section 2(1)(xxxiii) in Himachal Pradesh Shops and Commercial Establishments Act, 1969 (xxxiii)[ "year" means any year reckoned according to British Calendar.] [Substituted vide H.P. Act No. 15 of 2004.]