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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Himachal Pradesh - Subsection

Section 17(2)(q) in Himachal Pradesh Technical University Act, 2014

(q)to delegate any of the powers to the Vice Chancellor, Registrar, Deans or any other Officer, employee or any Authority of the University or to a Committee appointed by it; and