Section 80(1)(d) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Uttar Pradesh - Subsection

Section 80(1)(d) in The U.P. Water Supply and Sewerage Act, 1975

(d)obstruct any officer or other employee of the Nigam or Jal Sansthan in discharge of his duties under this Chapter or refuse or wilfully neglect to furnish him with means necessary for the making of any entry, inspection or enquiry thereunder in relation to any sewage works.

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State of Uttar Pradesh - Subsection

Section 80(1)(d) in The U.P. Water Supply and Sewerage Act, 1975