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[Cites 0, Cited by 0] [Section 10A(7)] [Section 10A] [Entire Act]

State of Kerala - Subsection

Section 10A(7)(c) in The Kerala Money-Lenders Act, 1958

(c)the power to search any person who has got out of or is about to get into or is in any place referred to in clause (a) or clause (b) of sub-section (2) of this section if the officer has reason to suspect that such person has secreted about his person