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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Mizoram - Subsection

Section 11(2) in Mizo Marriage, Divorce and Inheritance of Property Act, 2014

(2)In the certificate so issued, the words 'See section 7 of the Mizo Marriage, Divorce and Inheritance of Property Act, 2014' or In accordance with the Mizo Marriage, Divorce and Inheritance of Property Act, 2014' must be inserted as a mark of judicial authentication.