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[Cites 0, Cited by 48] [Entire Act]

Union of India - Section

Section 11 in The University Grants Commission Act, 1956

11. Authentication of orders and other instruments of the Commission .-¬All orders and decisions of the Commission shall be authenticated by the signature of the Chairman or any other member authorized by the Commission in this behalf, and all other instruments issued by the Commission shall be authenticated by the signature of the Secretary or any other officer of the Commission authorized in like manner in this behalf.