Delhi High Court - Orders
Ofb Tech Private Limited vs M/S Kkspun India Ltd And Ors on 30 November, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 296/2022, CM APPL. 45945/2022&CM APPL.
45946/2022
OFB TECH PRIVATE LIMITED ..... Appellant
Through: Mr. Raj Shekhar Rao, Senior
Advocate with Mr. Varun Singh, Mr.
Satvik Mishra, Mr. Ytharth Kumar,
Mr. Gunjan Dogra, Mr. Areeb
Amannulah and Mr. Himanshu
Yadav, Advocates.
versus
M/S KKSPUN INDIA LTD AND ORS ..... Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 30.11.2022 FAO(OS) (COMM) 296/2022, CM APPL. 45946/2022 (for Stay) Respondent Nos. 2 to 6 could not be served owing to the circumstance that the process fee was not filed. On the appellant taking necessary steps, including filing of process fee, issue fresh notice to respondent Nos. 2 to 6, returnable on 21.12.2022.
Although learned counsel appearing on behalf of respondent No. 1 states that a reply has been filed; however, the same is not on record.
Signature Not VerifiedLearned counsel for respondent No. 1 is directed to have the same placed Digitally Signed By:MAMTA RANI FAO(OS) Signing Date:12.12.2022 13:27 (COMM) 296/2022 Page 1 of 2 on record before the next date of hearing.
SIDDHARTH MRIDUL, J TALWANT SINGH, J NOVEMBER 30, 2022/mr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI FAO(OS) Signing Date:12.12.2022 13:27 (COMM) 296/2022 Page 2 of 2