Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 14 in The Delhi Right To Information Rules, 2001 14. Laying of Annual Report of State Council. -The Chairperson shall cause to be laid on the Table of the House Annual Report of the State Council.
