Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 76 in Himachal Pradesh Co-Operative Societies Rules, 1971 76. Maximum credit limit of members. - The Registrar may, from time to time lay down the limit beyond which a Co-operative Society or class of societies may not advance loans to members.
