Punjab-Haryana High Court
Mohan Singh And Another vs State Of Haryana And Others on 16 December, 2010
Author: Jasbir Singh
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.19293 of 2008
Date of decision: 16.12.2010
Mohan Singh and another
.....Petitioners
versus
State of Haryana and others
......Respondents
CORAM: Hon'ble Mr.Justice Jasbir Singh
Hon'ble Mr.Justice Augustine George Masih
Present: Mr.Bhag Singh, Advocate for the petitioners
Mr.J.S.Toor, Additional Advocate General Haryana
for respondent Nos.1 and 3
Mr.Kamal Sehgal, Advocate for respondent No.2
Mr.Arun Walia, Advocate for respondent No.4
Jasbir Singh, J.
For order, see order of even date, passed in Civil Writ Petition No.1048 of 2008 titled as Deepak Aggarwal and others versus State of Haryana and others.
(Jasbir Singh)
Judge
16.12.2010 (Augustine George Masih)
gk Judge