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Punjab-Haryana High Court

Mohan Singh And Another vs State Of Haryana And Others on 16 December, 2010

Author: Jasbir Singh

Bench: Jasbir Singh, Augustine George Masih

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                      Civil Writ Petition No.19293 of 2008
                                             Date of decision: 16.12.2010


Mohan Singh and another
                                                             .....Petitioners

                                   versus

State of Haryana and others
                                                          ......Respondents


CORAM: Hon'ble Mr.Justice Jasbir Singh
       Hon'ble Mr.Justice Augustine George Masih



Present:     Mr.Bhag Singh, Advocate for the petitioners
             Mr.J.S.Toor, Additional Advocate General Haryana
             for respondent Nos.1 and 3
             Mr.Kamal Sehgal, Advocate for respondent No.2
             Mr.Arun Walia, Advocate for respondent No.4


Jasbir Singh, J.

For order, see order of even date, passed in Civil Writ Petition No.1048 of 2008 titled as Deepak Aggarwal and others versus State of Haryana and others.



                                            (Jasbir Singh)
                                                Judge



16.12.2010                            (Augustine George Masih)
gk                                             Judge