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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(8) in Orissa Zilla Parishad Election Rules, 1994

(8)If there were only two contesting candidates including the person withdrawing his candidature under Sub-rule (6) the other candidate shall be declared duly elected in Form No. 5.