Section 77E(6) in The Maharashtra Cooperative Societies Rules, 1961
(6)Any party to a dispute may apply for and obtain a certified copy of any order, judgement or award made by the [***] [Deleted 'Registrar or the' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] Court on payment of copying fees at the rate of [upto A4 size paper per page Rs.2, larger than A4 size paper per page Rs.3] [Substituted '50 paise per 100 words' by Notification No. CSL-2014/697/C.R.04/13C, dated 30.8.2014 (w.e.f. 23.12.1961).] in such order, judgement or award, whether in English, Marathi or Hindi.
