Section 54(1)(a) in The Orissa Excise Rules, 1965

[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(1)(a) in The Orissa Excise Rules, 1965

(a)if the aid of the police is required to the officer-in-charge of the police-station within the limits of which the arrest or search is to be made; or

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State of Odisha - Subsection

Section 54(1)(a) in The Orissa Excise Rules, 1965