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State of Tamilnadu - Section

Section 410A in The Coimbatore City Municipal Corporation Act, 1981

410A. Definition.

- In this Chapter, "hoarding" means any screen of boards at any place whether public or private used or intended to be used for exhibiting advertisement including the framework or other support, erected, wholly or in part upon or over any land, building, wall or structure, visible to public wholly or partly.