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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(2)(v) in M.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006

(v)after the first issue of Transit Pass Book, the subsequent issue shall be made on submission of used Transit Pass Book;