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[Cites 0, Cited by 1] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(3) in The Patents Act, 1970

(3)Subject to the provisions of this Act, the officers appointed under subsection (2) shall discharge under the superintendence and directions of the Controller such functions of the Controller under this Act as he may, from time to time by general or special order in writing, authorise them to discharge.