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Bombay High Court

Indofil Industries Limited vs Itochu Singapore Pte Limited And Anr on 7 June, 2021

Author: Milind N. Jadhav

Bench: S.J. Kathawalla, Milind N. Jadhav

                                                                                                                           M appl 9514 of 2021.doc

                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                 APPEAL (L) NO.9514 OF 2021

IndofilIndustriesslLtd.l                                                                               ...            Appsiiant
       vsrsus
ItochulSiengaporslPTElLtd.landlAnr.l                                                                   ...            Rsspondsnts
                                                  WITH
                                 INTERIMlAPPLICATIONl(L)lNO.9518llOFl2021
                                                   IN
                                       APPEALl(L)lNO.9514lOFl2021
                                                   IN
                                 INTERIMlAPPLICATIONl(L)lNO.8917lOFl2021
                                                   IN
                                         SUITl(L)lNO.8913lOFl2021l


                                      CORAM:                    S.J. KATHAWALLA &
                                                                MILIND N. JADHAV, JJ.

(VACATION COURT THROUGH VIDEO CONFERENCING) DATE: 7th JUNE, 2021 P.C.:

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( MILIND N. JADHAV, J. )                                                                               ( S.J.KATHAWALLA, J. )




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