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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(6)(a) in Jharkhand Minor Mineral (Auction) Rules, 2017

(a)fails to complete prospecting operations or fails to establish the existence of mineral contents in accordance with the guidelines issued by the Director, Geology such holder shall not be eligible to receive a mining lease and the Composite Licence shall be terminated;