Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Uttar Pradesh - Subsection Section 52(1) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001 (1)The Uttar Pradesh Jagadguru Rambhadracharya Handicapped University Ordinance, 2001 (U.P. Ordinance No. 15 of 2001) is hereby repealed.
