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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(1)(e) in Assam Panchayat Act, 1994

(e)exercise overall supervision over the financial and executive administration of the Zilla Parishad and place before the Zilla Parishad all questions connected therewith which shall appear to him to require its orders and for this purpose may call for records of the Zilla Parishad.