Calcutta High Court (Appellete Side)
Rashbehari Saha vs Iocl & Ors on 16 November, 2022
16.11.2022
Court No.12
S/L. No.12
Suvayan
MAT 766 of 2022
With
IA No. CAN 1 of 2022
Rashbehari Saha
Vs.
IOCL & Ors.
Mr. Debabrata Saha Roy
Mr. Pingal Bhattacharyya
Mr. Subhankar Das
Mr. Neil Basu
Mr. Sankha Biswas
...for the appellant.
Mr. Puspendu Chakraborty
...for the IOCL
Mr. Biswaroop Bhattacharya
Mr. Sanjib Seth
...for the respondent no. 9.
Written notes of submissions filed by learned Counsel for the private respondent, be taken on record.
List this matter on November 23, 2022 for filing of written notes of submissions.
(Chitta Ranjan Dash, J.) (Partha Sarathi Sen, J.)