Jammu & Kashmir High Court
Pran Nath Koul And Others vs . State Of J&K And Others on 2 April, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
OWP No. 1245/2018, IA No. 01/2018
Date of order: 02.04.2019
Pran Nath Koul and others Vs. State of J&K and others
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) : None.
For Respondent (s) : Mr. S. S. Nanda, Sr. AAG
Mr. Paras Gupta, Advocate vice Mr. Parimoksh Seth, CGSC
i) Whether to be reported in Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. Objections, if any, be filed within four weeks. List this matter again on 14.05.2019.
(Sanjay Kumar Gupta) Judge Jammu 02.04.2019 Meenakshi MEENAKSHI DEVI 2019.04.02 17:11 I attest to the accuracy and integrity of this document