Bombay High Court
M/S Sikkim Ferro Alloys Ltd And Ors vs Union Of India And Ors on 26 October, 2023
Bench: Nitin W. Sambre, N. R. Borkar
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 2005 OF 2023
M/s Sikkim Ferro Alloys Ltd And Ors ....PETITIONER
V/S
Union Of India And Ors ....RESPONDENT
Mr. Girish Godbole Senior Advpcate a/w Prasad Nagargoje, Ryan Petus i/by Devashish Godbole for Petitioner Ms. S. S. Kaushik APP for State. Mr. Shreeram Shirsat a/w Shekhar Mane for Respondent no. 1 CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 26th October, 2023 P.C. :
S. O. to 30/11/2023 .
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