Madhya Pradesh High Court
Dipendra Singh vs The State Of Madhya Pradesh on 28 November, 2019
Author: B. K. Shrivastava
Bench: B. K. Shrivastava
1 MCRC-49245-2019 The High Court Of Madhya Pradesh MCRC-49245-2019 (DIPENDRA SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 28-11-2019 Due to shortage of time, the case could not reach for hearing. Therefore, list the case in the next week.
(B. K. SHRIVASTAVA) JUDGE DUBEY/-
Digitally signed by ARVIND KUMAR DUBEY Date: 29/11/2019 16:39:37