Central Administrative Tribunal - Bangalore
N Subramanyam Reddy vs South Western Railway on 25 April, 2023
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OA.No.170/00110/2022/CAT/BANGALORE
CENTRAL ADMINISTRATIVE TRIBUNAL
BANGALORE BENCH, BENGALURU
ORIGINAL APPLICATION NO.170/00110/2022
DATED THIS THE 25TH DAY OF APRIL, 2023
CORAM:
HON'BLE MRS. JUSTICE S. SUJATHA, MEMBER (J)
HON'BLE MR. RAKESH KUMAR GUPTA, MEMBER (A)
N. Subramanyam Reddy
Retd Station Supdt./Daroji
PF No. 05630861/PPO No. 20207350500086
Hubli Division, Southern West Railway
Residing at No. 8/18, Tulasamma Street
Sai Nagar, Gangavaram Mandal
Palamaner Taluk, Chittoor Dist.
Andhra Pradesh - Dharward 533284 ... Applicant
(By Shri T. Vijaya Kumar, Advocate)
Vs.
1. Union of India rep. By
The Secretary
Ministry of Railways
Railway Board
New Delhi - 110001
2. The General Manager,
South West Railway,
Hubli 580020
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OA.No.170/00110/2022/CAT/BANGALORE
3. The Sr. Divisional Personnel Officer
Hubli Division
South West Railway,
Hubli 580020 ....Respondents
(By Shri N. Amaresh, Senior Panel Counsel)
O R D E R (ORAL)
PER: JUSTICE S. SUJATHA, MEMBER (J)
Learned counsel Shri T. Vijaya Kumar appearing for the applicant has filed a memo seeking leave for withdrawal of this OA with liberty to file fresh OA with better particulars.
2. The said Memo is taken on record. Permission is granted.
3. OA stands dismissed as withdrawn with liberty as aforesaid.
(RAKESH KUMAR GUPTA) (JUSTICE S. SUJATHA)
MEMBER (A) MEMBER (J)
/rj/