Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)reliable and effective means of communication such as telephone or walkie-talkie are provided and are maintained in working order for arranging better and effective communication or tunneling work at the following locations, namely-
(i)working chamber at the face of an excavation;
(ii)intervals of hundred meters along the tunnel;
(iii)working chamber side of a man lock near the door of such man lock;
(iv)interior of each chamber of a man lock;
(v)location conspicuous a lock attender's station;
(vi)a compressor plant;
(vii)a first-aid station;
(viii)outside the portal or the top of a shaft;