Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 187] [Entire Act] State of Tamilnadu - Subsection Section 187(f) in Tamil Nadu Panchayats Act, 1994 (f)all income derived from any endowments or other property owned or managed by the Panchayat Union Council for the benefit of elementary education;
