Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 22 in The Converts' Marriage Dissolution Act, 1866

22. Civil Procedure Code applied .-The provisions of the Code of Civil Procedure, 1908 (5 of 1908) as to the summoning and examination of witnesses shall apply in suits instituted under this Act.