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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(2)(j) in The Haryana Development and Regulation of Urban Areas Act, 1975

(j)[ any other matter which has to be or may be prescribed.] [Added by Haryana Act No. 8 of 2016, dated 20.4.2016.]