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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of West Bengal - Subsection

Section 64(2)(h) in New Town, Kolkata Development Authority Act, 2007

(h)"industrial building" that is to say, any building or Part thereof used principally for fabrication, assembly or Processing of goods and materials of different kinds. Such building shall include laboratories, power plants, smoke houses, refineries, gas plants, mills, dairies, factories and workshops ;