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[Cites 0, Cited by 0] [Section 350(2)] [Section 350] [Entire Act]

State of West Bengal - Subsection

Section 350(2)(a) in West Bengal Municipal Corporation Act, 2006

(a)to provide, and to maintain, a sufficient number of suitable roof-gutters and downpipes or masonry platforms for carrying water from the roof of the building into such drains as may be specified in the notice, or