Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(9)] [Section 20] [Entire Act] State of Andhra Pradesh - Subsection Section 20(9)(b) in Andhra Pradesh Capital Region Development Authority Act, 2014 (b)the development rights of the owner of the land would not be affected by such actions or by grounding of the said network;