Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2)(c) in The Punjab Entertainment Duty Act, 1955

(c)acts in contravention of, or fails to comply with any of the provisions of this Act or the rules made thereunder,