Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50E] [Entire Act] Union of India - Subsection Section 50E(a) in The Indian Post Office Rules, 1933 (a)the minimum chargeable weight for booking International Tracked Packet shall be 100 gm. and the maximum weight for which International Tracked Packet may be booked, shall be 2 kg.;