Andhra Pradesh High Court - Amravati
Vaddi Subba Ramaiah vs The State Of Andhra Pradesh on 1 December, 2021
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: W.P.No.28136 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE.
Transfe
1 01.12.2021 NJS, J rred to
io
Heard learned counsel for the petitioner. folder
before
Registry is directed to print the names of
correcti
Smt.B.V.Aparna Lakshmi in the place of Mr.V.Vinod ons.
B/o.
K.Reddy and Mr. M.S.R.Chandra Murthy, learned
counsel for respondent Nos.3 to 5 in the cause-list.
List this matter on 03.12.2021 in the same list.
______ NJS, J BLV 2