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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Odisha - Subsection

Section 224(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)record of all cases of accidents and sickness treated at the ambulance room referred to in clause(a) or clause (b) is maintained and produced to the inspector having jurisdiction on demand.